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Manoj Kumar Jaiswal @ Manoj Jaiswal Aged ... vs The State Of Jharkhand ... ..Opp. Party
2024 Latest Caselaw 9786 Jhar

Citation : 2024 Latest Caselaw 9786 Jhar
Judgement Date : 1 October, 2024

Jharkhand High Court

Manoj Kumar Jaiswal @ Manoj Jaiswal Aged ... vs The State Of Jharkhand ... ..Opp. Party on 1 October, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Cr.Rev. No. 257 of 2024

Manoj Kumar Jaiswal @ Manoj Jaiswal aged about 46 years, son of Late
Ram Prasad Bhagat, resident of Purana Bazar Toli, Bundu, P.O. & P.S.-
Bundu, Distrtict-Ranchi                            .. .. ..Petitioner
                             --VERSUS--

The State Of Jharkhand                                     ... ..Opp. Party


                            ---------

CORAM: HONBLE MR. JUSTICE RATNAKER BHENGRA

---------

For the Petitioner : Mr. Anurag Kashyap, Adv Mr. Pankaj Kumar, Adv For the State : Ms. Kumari Rashmi, APP

05/DATED: 01-10-2024

When the case is called, the learned counsel for the petitioner as well as the learned counsel for the State has appeared.

The learned counsel for the petitioner submits that he will be sub- mitting the judgments on the issue of maintainability.

Accordingly, put up this case on 21.10.2024.

( Ratnaker Bhengra, J)

sharda/-

 
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