Lukhak Mahto @ Lurak Mahto vs The State Of Bihar (Now Jharkhand)
2024 Latest Caselaw 9785 Jhar

Jharkhand High Court

Lukhak Mahto @ Lurak Mahto vs The State Of Bihar (Now Jharkhand) on 1 October, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Criminal Appeal (D.B.) No. 132 of 1999
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Lukhak Mahto @ Lurak Mahto ... ... Appellant Versus The State of Bihar (now Jharkhand) ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY : HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant :

For the Respondent : Mrs. Vandana Bharti, A.P.P.

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17/01.10.2024 Office is directed to get the impugned judgment as well as the depositions neatly typed.

List this case on 13.11.2024.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

R. Shekhar Cp 1