M/S Steel Authority Of India Limited vs The State Of Jharkhand& Ors
2024 Latest Caselaw 9784 Jhar

Jharkhand High Court

M/S Steel Authority Of India Limited vs The State Of Jharkhand& Ors on 1 October, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Navneet Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P. (C) No.1870 of 2008
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M/s Steel Authority of India Limited ... ... Petitioner Versus The State of Jharkhand& Ors. ... ... Respondent s With W.P. (C) No.1834 of 2008

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M/s Steel Authority of India Limited ... ... Petitioner Versus The State of Jharkhand & Ors. ... ... Respondent s

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CORAM: HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner(s) : Mr. Ajay Kumar Sah, Advocate For the Respondent(s) : Mr. Manish Mishra, G.P.-V

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Order No. 21 / Dated: 1st October, 2024

Heard Mr. Ajay Kumar Sah, learned counsel for the petitioners and Mr. Manish Mishra, learned G.P.-V for the respondents.

2. Hearing concluded.

3. Judgment reserved.

4. Learned counsel for the parties, if so wishes, may file written notes.

(Sujit Narayan Prasad, J.)

(Navneet Kumar, J.)

Basant/S.Das