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Dinesh Manjhi & Anr vs Smt. Nirmala Manjhi & Anr. .... .... Opp. ...
2024 Latest Caselaw 10289 Jhar

Citation : 2024 Latest Caselaw 10289 Jhar
Judgement Date : 23 October, 2024

Jharkhand High Court

Dinesh Manjhi & Anr vs Smt. Nirmala Manjhi & Anr. .... .... Opp. ... on 23 October, 2024

Author: Subhash Chand

Bench: Subhash Chand

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
             C.M.P. No. 1083 of 2022
Dinesh Manjhi & Anr.               .... .... Petitioners
                   Versus
Smt. Nirmala Manjhi & Anr.         .... .... Opp. Parties
                     --------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

For the Petitioners : Mr. Vishal Kumar Rai, Advocate For the Opp. Parties :

--------

Order No. 05/ dated 23.10.2024

The learned Counsel for the petitioners has submitted

that he has to file certified copy of the Judgment and Decree

in the original suit execution of which is pending before the

court-below for the same two weeks' time is sought.

2. Time as prayed is granted.

3. List on 04.12.2024.

(Subhash Chand, J.)

P.K.S

 
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