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The Legal Manager vs Sundari Bibi & Ors
2024 Latest Caselaw 10285 Jhar

Citation : 2024 Latest Caselaw 10285 Jhar
Judgement Date : 23 October, 2024

Jharkhand High Court

The Legal Manager vs Sundari Bibi & Ors on 23 October, 2024

Author: Subhash Chand

Bench: Subhash Chand

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             M.A. No. 434 of 2023

The Legal Manager, ICICI Lombard General Insurance Co. Ltd.
                                                ..... ......  Appellant
                               Versus
Sundari Bibi & Ors.                              .... .... Respondents
                               ------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

-------

For the Appellant : Mr. Bibhash Sinha, Advocate For the Respondents : Md. Nasim Akhtar, Advocate

--------

Order No.08 /Dated: 23rd October, 2024 Learned counsel for the parties have concluded their arguments. Judgment reserved.

(Subhash Chand, J.) Madhav/-

 
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