Dr. Anand Prabhakaran vs The State Of Jharkhand & Others
2024 Latest Caselaw 10216 Jhar

Jharkhand High Court

Dr. Anand Prabhakaran vs The State Of Jharkhand & Others on 28 October, 2024

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr. Appeal (SJ) No. 517 of 2023
               Dr. Anand Prabhakaran                                ... Appellant
                                          -Versus-
               The State of Jharkhand & others                      ... Respondents
                                              -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

For the Appellant : Mr. Dilip Kumar Karmakar, Advocate For the State : Mrs. Vandana Bharti, A.P.P. For Respondent Nos.2 & 3 : Mr. Shivam Utkarsh Sahay, Advocate

-----

12/28.10.2024 This appeal is filed against the judgment of acquittal passed by the

learned Additional Sessions Judge-II, Jamshedpur.

2. It appears that the nomenclature of the appeal is not correct.

3. Office will make out further stamp reporting in the appeal and place

the same before the Bench.

(Sanjay Kumar Dwivedi, J.) Ajay/