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Baleshwar Prasad Verma vs The State Of Jharkhand And Others
2024 Latest Caselaw 10018 Jhar

Citation : 2024 Latest Caselaw 10018 Jhar
Judgement Date : 16 October, 2024

Jharkhand High Court

Baleshwar Prasad Verma vs The State Of Jharkhand And Others on 16 October, 2024

Author: Deepak Roshan

Bench: Deepak Roshan

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P. (S) No. 4822 of 2018
                      Baleshwar Prasad Verma          ... ...   ...   ...   Petitioner
                                              Versus
                      The State of Jharkhand and others ...       ...     ...   Respondents
                                              ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Petitioner: Mr. Prem Pujari Roy, Advocate For the Respondents: Mr. Mukesh Kumar Mehta, A.C. to G.P.-VI

---------

23/Dated: 16.10.2024

Hearing is concluded.

Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) Manoj/Pramanik/Cp.1

 
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