Employers In Relation To The Management ... vs Bhopal Tiwary
2024 Latest Caselaw 10629 Jhar

Jharkhand High Court

Employers In Relation To The Management ... vs Bhopal Tiwary on 25 November, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P.(L) No. 505 of 2017

        Employers in relation to the management of Food Corporation of
        India, through its Area Manager           ...     ...     Petitioner
                                 Versus
        Bhopal Tiwary                        ...       ...       Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Shubham Sinha, AC to Mr. Nipun Bakshi, Advocate For the Respondent : Ms. Ruby Pandey, Advocate

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13/25.11.2024

1. It has been submitted that the records has already been received.

2. With the consent of the learned counsel for the parties, let the matter be posted for final disposal on 11th December, 2024 to be taken up at 02:15 PM.

3. In the meantime, it will be open to the parties to file short synopsis of argument, list of dates and the judgment which they seek to rely upon latest by 06th December, 2024.

(Anubha Rawat Choudhary, J.) Rakesh/-