Citation : 2024 Latest Caselaw 10465 Jhar
Judgement Date : 18 November, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
I.A. No. 4304 of 2024
In
L.P.A. No. 138 of 2024
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Jharkhand State Forest Development Corporation Limited & Ors. ... ... Appellants Versus Md. Yusuf & Ors. ... ... Respondents with I.A. No. 4305 of 2024 In L.P.A. No. 141 of 2024
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Jharkhand State Forest Development Corporation Limited & Ors. ... ... Appellants Versus Ashok Kumar Tiwari & Ors. ... ... Respondents with I.A. No. 3973 of 2024 In L.P.A. No. 176 of 2024
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Jharkhand State Forest Development Corporation Limited & Ors. ... ... Appellants Versus Kameshwar Choubey & Anr. ... ... Respondents with
In
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Jharkhand State Forest Development Corporation Limited & Ors. ... ... Appellants Versus Vinod Kumar Pandey & Ors. ... ... Respondents with
In
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Jharkhand State Forest Development Corporation Limited & Ors. ... ... Appellants Versus Sanjay Kumar Singh & Ors. ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Appellants : Mr. Rupesh Singh, Adv. For the Respondents : Mr. Manoj Tandon, Adv Mr. Suraj Prakash, A.C to S.C.-VII (In LPA No. 180 of 2024) Mr. Aditya Kumar, A.C. to Sr. S.C.-I (In LPA No. 138 of 2024) Ms. Sunita Kumar, A.C. to Sr. S.C.-II (In LPA No. 141 of 2024) Mr. Rakesh Kr. Shahi, Adv (In LPA No. 176 of 2024) Mr. Pankaj Srivastava, Adv (In LPA No. 220 of 2024)
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09/18.11.2024
Admit.
Heard both sides. There shall be interim stay of the
impugned judgment dated 15.12.2023 until further orders.
List these cases for hearing in due course.
(M.S. Ramachandra Rao, C.J.)
(Deepak Roshan, J.) Fahim/Amardeep
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