Shriram General Insurance Co. Ltd vs Kavita & Ors
2024 Latest Caselaw 10330 Jhar

Citation : 2024 Latest Caselaw 10330 Jhar
Judgement Date : 11 November, 2024

Jharkhand High Court

Shriram General Insurance Co. Ltd vs Kavita & Ors on 11 November, 2024

Author: Subhash Chand

Bench: Subhash Chand

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             M.A. No. 240 of 2017

Shriram General Insurance Co. Ltd.        ..... ...... Appellant
                                  Versus
Kavita & Ors.                              .... .... Respondents
                                   ------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Appellant : Mr. Ashutosh Anand, Advocate For the Respondent : Mr. Saibal Kumar Laik, Advocate

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th Order No.18 /Dated: 11 November, 2024 Learned counsel for the parties have concluded their arguments. Judgment reserved.

(Subhash Chand, J.) Madhav/-

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