Abhishek Kumar Sharma vs The State Of Jharkhand & Anr. .... .... ...
2024 Latest Caselaw 4799 Jhar

Jharkhand High Court

Abhishek Kumar Sharma vs The State Of Jharkhand & Anr. .... .... ... on 2 May, 2024

Author: Subhash Chand

Bench: Subhash Chand

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr. Revision No. 1240 of 2023

Abhishek Kumar Sharma                                  ..... ......      Petitioner
                                            Versus
The State of Jharkhand & Anr.                            .... .... Opp. Parties
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CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Petitioner : Mr. R.K. Mukhopadhyay, Advocate For the State : Mr. Shailesh Kumar Sinha, A.P.P. For the O.P. No.2 : Mr. Sumit Prakash, Advocate

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nd Order No.09 /Dated: 2 May, 2024 The instant Criminal Revision has been preferred against the judgment dated 24.04.2023 passed by the learned Sessions Judge, Lohardaga in Criminal Appeal No.14 of 2020, whereby the appeal filed by the petitioner has been dismissed.

Admit.

Scanned copy of Trial Court Records has already been received. List this case for hearing on 27.06.2024.

(Subhash Chand, J.) Madhav/-