Harjyot Singh Malhotra vs Rupsi Kaur Chawla .... ...Opp. Party
2024 Latest Caselaw 4790 Jhar

Jharkhand High Court

Harjyot Singh Malhotra vs Rupsi Kaur Chawla .... ...Opp. Party on 2 May, 2024

Author: Subhash Chand

Bench: Subhash Chand

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Rev. No. 379 of 2023
Harjyot Singh Malhotra          ....     ...Petitioner
                       Versus
Rupsi Kaur Chawla                 ....             ...Opp. Party
                       -------------

CORAM: HON'BLE MR. JUSTICE SUBHASH CHAND

For the Petitioner: Mrs. Jasvindar Mazumdar, Advocate For the O.P. : Mr. Amit Kumar Sinha, Advocate

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Order No.07/ dated 02.05.2024

Today, the present case has been listed at the instance of

the Court itself.

2. It appears that the date of pronouncement of Judgment in

the first page and the last page of the Judgment has wrongly

been typed as 12.04.2023 instead of 12.04.2024.

3. Considering the fact that the aforesaid mistake is a

typographical one, let the date of pronouncement of Judgment in

the first page and the last page of the Judgment be read as

12.04.2024 in place of 12.04.2023.

4. Accordingly, the order dated 12.04.2024 is modified to the

extent above.

5. Let a copy of this order be communicated to the court

concerned.

(Subhash Chand, J.)

P.K.S.