Jaidev Paul @ Jaidev Pal @ Jaipal vs The State Of Jharkhand And Others ..... ...
2024 Latest Caselaw 4787 Jhar

Jharkhand High Court

Jaidev Paul @ Jaidev Pal @ Jaipal vs The State Of Jharkhand And Others ..... ... on 2 May, 2024

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Cr. Revision No. 1084 of 2015

Jaidev Paul @ Jaidev Pal @ Jaipal         ..... Petitioner
                                Versus
The State of Jharkhand and Others         ..... Opp. Parties
                         ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Petitioner : Ms. Kismanti Minz, Advocate.

Ms. Savita Kumari, Advocate.

For the State           : A.P.P.
                        ---------
                        nd

Order No. 07/Dated: 02 May, 2024

It appears that while posting as Sessions Judge, West Singhbhum, Chaibasa, I have passed the impugned judgment.

Let the case go out of my list to be placed before appropriate Bench after taking necessary permission from Hon'ble the Acting Chief Justice.

(Pradeep Kumar Srivastava, J.) Sunil/