Satya Charan Baski vs The State Of Jharkhand
2024 Latest Caselaw 975 Jhar

Jharkhand High Court

Satya Charan Baski vs The State Of Jharkhand on 31 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Criminal Appeal (D.B.) No.940 of 2015
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Satya Charan Baski .... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Arwind Kumar, Advocate For the Respondent : Mr. Vineet Kr. Vashistha, Spl. P.P.

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st Order No. 17/Dated 31 January, 2024

Heard learned counsel for the parties.

Hearing concluded.

Judgment reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.) Birendra/