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M/S. G.P.T. Infraprojects Limited And ... vs State Of Jharkhand And Others
2024 Latest Caselaw 897 Jhar

Citation : 2024 Latest Caselaw 897 Jhar
Judgement Date : 29 January, 2024

Jharkhand High Court

M/S. G.P.T. Infraprojects Limited And ... vs State Of Jharkhand And Others on 29 January, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             (Letters Patent Appellate Jurisdiction)

                                            LPA No. 186 of 2016

           M/s. G.P.T. Infraprojects Limited and another               ...         ...   Appellants
                                                    -Versus-
           State of Jharkhand and others                               ...         ... Respondents
                                           ---------------

CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---------------

For the Appellants : Mr. Shadab Iqbal, Advocate For the State : Mr. Mrinal Kanti Roy, GA-I

: Mr. Shubham Kataruka, Advocate

---------------

th Order No. 50/ Dated: 29 January 2024

Judgment is pronounced in the open Court.

2. LPA No. 186 of 2016 is allowed in terms of the judgment.

3. Let the signed judgment be kept in the original file.

(Shree Chandrashekhar, A.C.J.)

(Anubha Rawat Choudhary, J.) Pankaj/-

 
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