Babloo Turi vs The State Of Jharkhand
2024 Latest Caselaw 537 Jhar

Jharkhand High Court

Babloo Turi vs The State Of Jharkhand on 18 January, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra, Ambuj Nath

   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     (Criminal Appellate Jurisdiction)

                   Criminal Appeal (DB) No. 690 of 2018
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Babloo Turi ... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE RATNAKER BHENGRA HON'BLE MR. JUSTICE AMBUJ NATH

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For the Appellant(s) : Mr. Ranjan Kumar, Advocate For the State : Mr. Anup Pawan Topno, APP

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th Order No.09/ Dated: 18 January, 2024 Heard the arguments advanced by the learned counsels for the parties.

Judgment is reserved.

(Ratnaker Bhengra,J.)

SB/KNR (Ambuj Nath, J.)