The Divisional Manager vs Rubana Parween & Another
2024 Latest Caselaw 43 Jhar

Citation : 2024 Latest Caselaw 43 Jhar
Judgement Date : 3 January, 2024

Jharkhand High Court

The Divisional Manager vs Rubana Parween & Another on 3 January, 2024

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             M.A. No. 350 of 2019

The Divisional Manager,
National Insurance Co. Ltd., Ranchi            ..... Appellant
                         Versus
Rubana Parween & Another                       ..... Respondents
                          ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Yogendra Prasad, Advocate. For the Respondent No. 1 : Mr. S.M. Abdullah Umar, Advocate.

Mr. Faisal Khan, Advocate.

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rd Order No. 09/Dated: 3 January, 2024

Heard, learned counsel for the parties. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Sunil/

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