Awadh Kishore Sahay vs The State Of Jharkhand And Ors
2024 Latest Caselaw 40 Jhar

Jharkhand High Court

Awadh Kishore Sahay vs The State Of Jharkhand And Ors on 3 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     C.M.P. No. 793 of 2023
                                            ----------
            Awadh Kishore Sahay                                      ... ... Petitioner
                                                Versus
            The State of Jharkhand and Ors.                          ... ... Respondents
                                          -------
            CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                                          -------
            For the Petitioner      : None
            For the Respondents     : None
                                ----------------------------
        ORAL JUDGMENT

05/Dated: 03rd January, 2024 .

None appears for the parties.

Since the list has been notified all of a sudden, as such, in order to give chance to the parties, let this case be listed before the appropriate Bench having its roster.

(Sujit Narayan Prasad, J.) Saurabh/-