Citation : 2024 Latest Caselaw 187 Jhar
Judgement Date : 9 January, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (S) No. 3015 of 2017
....
Raj Kishore Mehra ...... Petitioner Versus
1. State of Jharkhand through the Secretary, Agriculture and Sugarcane Development Department having its office at Doranda, Ranchi
2. Joint Director, Agriculture, Santhal Pargana Range, Dumka ...... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the petitioner : Mr. Prabhas Hasit, Advocate For the Respondents : AC to SC-III (Mines) .....
10/09.01.2024 Learned counsel for the respondent- State prays for time to file certain judgments.
As prayed for, put up this case on 16.01.2024.
(Sanjay Prasad, J.) Kamlesh/
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