Pritam Kumar vs The State Of Jharkhand
2024 Latest Caselaw 1549 Jhar

Jharkhand High Court

Pritam Kumar vs The State Of Jharkhand on 15 February, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Rev. No. 690 of 2022
                                     ....

Pritam Kumar ...... Petitioner Versus

1. The State of Jharkhand

2. Renu Devi

3. Krish Kumar @ Gullu ...... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the petitioner : Mr. Manoj Kumar, Advocate For the State : Mr. Priya Shrestha, A.P.P. For the O. P. No. 2: Mr. Sudhir Kr. Roy, Advocate .....

11/15.02.2024 Put up this case on 29.02.2024 "For Judgment".

(Sanjay Prasad, J.) Kamlesh/