Sumit Oraon & Others vs The State Of Jharkhand
2024 Latest Caselaw 1485 Jhar

Jharkhand High Court

Sumit Oraon & Others vs The State Of Jharkhand on 13 February, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra, Ambuj Nath

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      (Criminal Appellate Jurisdiction)
                      Cr. Appeal(DB) No. 1167 of 2023

        Sumit Oraon & Others                                 ... Appellants
                                  - Versus -
        The State of Jharkhand                           ... ... Respondent
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CORAM: - HON'BLE MR. JUSTICE RATNAKER BHENGRA HON'BLE MR. JUSTICE AMBUJ NATH

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For the Appellants : Mr. Dilip Kr. Prasad, Advocate For the State : Mr. V. S. Sahay, A.P.P.

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Order No.05/Dated: 13.02.2024 Learned counsel for the State has submitted that similar appeals arising out of same impugned judgment has been listed on 15.02.2024. Therefore, this appeal may also be heard together.

Let this case be listed on 15.02.2024 alongwith Cr. Appeal(D.B.) No.1167 of 2023, Cr. Appeal(D.B.) No.1139 of 2023, Cr. Appeal(D.B.) No.1424 of 2023, Cr. Appeal(D.B.) No.1399 of 2023, Cr. Appeal(D.B.) No.1816 of 2023, Cr. Appeal(D.B.) No.1298 of 2023 and Cr. Appeal (D.B.) No.1566 of 2023.

(Ratnaker Bhengra, J.)

(Ambuj Nath, J.) Jay/-