Brajesh Kumar Verma vs The State Of Jharkhand & Ors
2024 Latest Caselaw 1065 Jhar

Jharkhand High Court

Brajesh Kumar Verma vs The State Of Jharkhand & Ors on 2 February, 2024

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay, Rajesh Kumar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 2631 of 2018
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Brajesh Kumar Verma ... ... Petitioner Versus The State of Jharkhand & Ors. ... ... Respondents With W.P.(S) No. 4548 of 2015, W.P.(S) No. 4552 of 2015, W.P.(S) No. 5490 of 2015, W.P.(S) No. 1323 of 2017, W.P.(S) No. 7736 of 2017, W.P.(S) No. 3206 of 2018, W.P.(S) No. 461 of 2019, W.P.(S) No. 558 of 2019, W.P.(S) No. 880 of 2019, & W.P.(S) No. 4206 of 2019.

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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner(s) : M/s. Pandey Neeraj Rai, Rohit Ranjan Sinha, Ganesh Pathak, R. Krishna, Rajesh Kumar, Lukesh Kumar, Mr. Shresth Gautam, Advocates For the Respondents : Mr. Mithilesh Singh, Mr. L.C.N. Sahdeo, Mr. (Dr.) Ashok Kr. Singh, Mr. Prabhat Kumar, Mr. Nilesh Modi, Mr. Sanjoy Piprawall, Mr. S.K. Sharma, Advocates

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38/02.02.2024 Mr. Mithilesh Singh, learned counsel for the respondent(s) submits that the compilation of the judgments which are relied upon, shall be submitted within a couple of days.

Accordingly, list these cases on 23rd February, 2024.

(Rongon Mukhopadhyay, J.)

(Rajesh Kumar, J.)

Amar/-