Santosh Kumar Yadav vs Union Of India & Others
2024 Latest Caselaw 3533 Jhar

Jharkhand High Court

Santosh Kumar Yadav vs Union Of India & Others on 2 April, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W.P. (S) No. 2774 of 2023

 Santosh Kumar Yadav                                    ...     ...      Petitioner
                                     Versus
 Union of India & Others                                ...     ...     Respondents

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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Md. Nashim Akhtar, Advocate For the Respondents : Mr. Anil Kumar, Sr. Advocate Mr. Abhijeet Kr. Singh, Advocate

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nd 10/2 April 2024

1. Learned counsel for the parties are present.

2. Pleadings are complete.

3. Admit.

4. Post this case on 15.10.2024 under appropriate heading .

5. The parties to file their short synopsis of arguments, list of dates and a copy of the judgment(s) on which they seek to rely upon much prior to the next date of hearing.

(Anubha Rawat Choudhary, J.) Mukul