Nand Kishor vs State Of Jharkhand & Others
2024 Latest Caselaw 3531 Jhar

Jharkhand High Court

Nand Kishor vs State Of Jharkhand & Others on 2 April, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W.P. (S) No. 2373 of 2023

 Nand Kishor                                             ...      ...     Petitioner
                                      Versus
 State of Jharkhand & Others                             ...      ...     Respondents

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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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08/2nd April 2024

1. Learned counsel for the petitioner is not prepared with the records of this case.

2. Post this case on 04.04.2024 in the supplementary cause list to be taken up at 2:15 p.m.

3. The parties to file their short synopsis of arguments, list of dates and a copy of the judgment(s) on which they seek to rely upon by tomorrow i.e. 03.04.2024.

(Anubha Rawat Choudhary, J.) Mukul