Sunil @ Sudhir Chand vs The State Of Jharkhand & Ors
2023 Latest Caselaw 3567 Jhar

Citation : 2023 Latest Caselaw 3567 Jhar
Judgement Date : 19 September, 2023

Jharkhand High Court

Sunil @ Sudhir Chand vs The State Of Jharkhand & Ors on 19 September, 2023

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr. Revision No. 791 of 2022

Sunil @ Sudhir Chand                                   ..... ......      Petitioner
                                            Versus
The State of Jharkhand & Ors.                            .... .... Opp. Parties
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CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Petitioner : Mr. Ramawatar Sharma, Advocate For the Opp. Parties : Mr. Ashok Kumar Singh, A.P.P.

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Order No.06 /Dated: 19th September, 2023 Learned counsel for the petitioner and learned counsel for the opposite party Nos.2 and 3 are present.

No one appears on behalf of the State. This Criminal Revision has been preferred against the judgment dated 24.02.2022 passed by the learned Additional & Sessions Judge, Family Court, Hazaribag in Original Maintenance Case No.47 of 2019, whereby the petitioner was directed to pay the maintenance amount of Rs.7000/- per month to opposite party No.2 and Rs.5000/- per month to opposite party No.1.

Admit.

Office is directed to call for the scanned copy of Lower Court Records.

List this case on 07.11.2023.

(Subhash Chand, J.) Madhav/-