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Farid Ansari vs The State Of Jharkhand
2023 Latest Caselaw 4103 Jhar

Citation : 2023 Latest Caselaw 4103 Jhar
Judgement Date : 31 October, 2023

Jharkhand High Court
Farid Ansari vs The State Of Jharkhand on 31 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr. Appeal (SJ) No. 41 of 2011

Farid Ansari                                            ..... ......      Appellant
                                             Versus
The State of Jharkhand                                    .... .... Respondent
                        ------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

-------

For the Appellant : Mr. Md. Asghar, Amicus Curiae For the State : Mr. Fahad Allam, Addl.P.P.

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Order No.10 /Dated: 31st October, 2023 Learned counsel for appellant and learned counsel for the State have concluded their arguments.

Judgment reserved.

(Subhash Chand, J.) Madhav/-

 
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