Citation : 2023 Latest Caselaw 4102 Jhar
Judgement Date : 31 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 477 of 2023
Smt. Tara Sen ...... Petitioner
Versus
Abhijeet Kumar Biplabi & Anr. ......Opposite Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. Lukesh Kumar, Advocate For the O.P. Nos. 1&2 : Mr. R.C. Sahu, Advocate .....
Order No.07/ Dated:31.10.2023 Learned counsel for the petitioner submits that the Judgment has been passed in original suit in which the impugned order has been challenged through this Civil Miscellaneous Petition, therefore, present petition has become infructuous.
Hence, this Civil Miscellaneous Petition is dismissed as being infructuous with a liberty to raise the points involved in this Civil Miscellaneous Petition in memo of appeal, if filed so.
(Pradeep Kumar Srivastava, J.) R.K/
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