Mahadeo Ram vs The State Of Jharkhand
2023 Latest Caselaw 4026 Jhar

Citation : 2023 Latest Caselaw 4026 Jhar
Judgement Date : 17 October, 2023

Jharkhand High Court

Mahadeo Ram vs The State Of Jharkhand on 17 October, 2023

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (S.J.) No.575 of 2011

           Mahadeo Ram                                  .....   ... Petitioner
                                    Versus
           The State of Jharkhand                      .... .... Opp. Party
                            --------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

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For the Petitioner : Mr. B.R. Rochan, Advocate For the State : Mr. Bishambhar Shastri, A.P.P.

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10/17 October, 2023 th

1. Learned counsel for the parties have concluded their argument.

2. The judgment is reserved.

(Subhash Chand, J.) Rohit

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