(Barun Prasad Singh vs . Central Bank Of India Through Its ...
2023 Latest Caselaw 3964 Jhar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      W.P.(S) No. 934 of 2019
        (Barun Prasad Singh vs. Central Bank of India through its Chairman-cum-Managing
                                         Director & Ors.)
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               CORAM : SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Rajesh Kumar, Advocate For the Respondents : Mr. P.A.S. Pati, Advocate

12/ 13.10.2023 This case was heard and reserved for the judgment. At the time of dictating the judgment some confusion cropped up, which needs clarification.

Thus this case has been listed today. Further, heard the parties.

The issue which needs first to be addressed is whether a subsequent judgment can reopen lis which has come to an end, long before the judgment which is being relied on.

List this case on 24.11.2023 as a part-heard matter.

(ANANDA SEN, J) R.S./