Citation : 2023 Latest Caselaw 3907 Jhar
Judgement Date : 11 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No. 7343 of 2023
With
B.A. No. 7233 of 2023
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Petitioners : Mr. S. Nagamutthu, Sr. Advocate (in both cases) Mr. Abhishek Agarwal, Advocate Mr. Rohit Ranjan Sinha, Advocate Ms. Amrita Sinha, Advocate (in B.A. No. 7233 of 2023) For the UoI : Mr. Anil Kumar, Addl. SGI (in both cases)
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05/ 11.10.2023 Heard learned counsels for the parties.
2. At the request of learned counsel for the petitioner let B.A. No. 7233 of 2023 be tagged with B.A. No. 7343 of 2023.
3. During course of hearing, learned counsel for the parties referred to the judgment passed by the Hon'ble Supreme Court in the case of Pankaj Bansal vs. Union of India.
4. Put up these cases for further hearing on 02.11.2023.
(Deepak Roshan, J.)
Pramanik/
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