Vivek Chopra vs The State Of Jharkhand & Anr
2023 Latest Caselaw 3866 Jhar

              IN     THE HIGH COURT OF JHARKHAND AT RANCHI
                                      W.P.(Cr.) No. 365 of 2023
              Vivek Chopra                                    .....   ...    Petitioner
                                  Versus
      The State of Jharkhand & Anr.                  ..... ...      Respondents
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. P.A.S. Pati, Advocate.

      For the State            :       None.
      For the Resp. No. 2      :       Mr. A.K. Sahani, Advocate.
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07/ 10.10.2023 Mr. A.K. Sahani, learned counsel appearing for the respondent No. 2 seeks time to examine the judgment, relied by Mr. Pati, learned counsel for the petitioner and to assist the court.

2. Time, as prayed for, is allowed.

3. Let this matter appear on 04.12.2023.

4. Interim order, granted earlier, shall remain in force till the next date of listing.

(Sanjay Kumar Dwivedi, J.) Amitesh/-