Citation : 2023 Latest Caselaw 3865 Jhar
Judgement Date : 10 October, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 186 of 2016
M/s. G.P.T. Infraprojects Limited and another
......Appellants
Versus
State of Jharkhand and others ... Respondents
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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
For the Appellants : Mr. Reetobroto Kumar Mitra, Advocate : Mr. Debangshu Dinda, Advocate : Mr. Shadab Eqbal, Advocate For the Resp. No.3 : Mr. Arnab Chakraborty, Advocate : Ms. Khushboo Kataruka, Advocate : Mr. Aslam, Advocate : Ms. Lizma Sohail, Advocate For the State : Mr. Mrinal Kanti Roy, GA - I
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Order No. 47/ Dated: 10th October 2023
Mr. Reetobroto Kumar Mitra, learned counsel for the appellants has commenced his arguments and referred to the judgments in "Vijeta Construction Vs. Indus Smelters Ltd. and another" 2021 SCC Online 3436 and "Jharkhand Urja Vikas Nigam Limited Vs. State of Rajasthan and others" 2021 SCC Online 1257.
2. For further arguments on behalf of the appellants, post this matter tomorrow i.e. on 11th October 2023.
(Shree Chandrashekhar, J.)
(Anubha Rawat Choudhary, J.) Saurav/Pankaj-
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