Amrendra Narayan Singh @ ... vs The State Of Jharkhand Through Cbi
2023 Latest Caselaw 3864 Jhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Cr. Appeal (SJ) No.397 of 2017

        Amrendra Narayan Singh @ Amarendra Narayan Singh @ Amrendra
        Narain Singh                                       ..... ... Appellant
                                  Versus
        The State of Jharkhand through CBI                 .... .... Respondent
                                     --------

CORAM : HON'BLE MR. JUSTICE SUBHASH CHAND

------

        For the Appellant              : Mr. Akhouri A. Kumar, Advocate
        For the CBI                    : Mr. Anil Kumar, ASGI
                                          Ms. Chandana Kumari, AC to ASGI
                                           Mr. Nitish Parth Sarthi, AC to ASGI
                                      --------

07/10.10.2023       Learned counsel for the appellant and on behalf of CBI

learned senior counsel ASGI are present.

It has been submitted that against the same judgment Criminal Appeal (SJ) Nos. 387 of 2017, 367 of 2017, 371 of 2017, 340 of 2017, 382 of 2017 and Cr. Appeal (SJ) No. 397 of 2017 are also pending and jointly prayed to list this criminal appeal alongwith those criminal appeals.

As prayed, list this criminal appeal on 21.11.2023 alongwith those criminal appeals.

Office is also directed to supply the paper book to the learned ASGI in the meantime and to the appellant also at his own cost.

(Subhash Chand, J.) RKM