Mr. D.V. Pathy vs Unknown
2023 Latest Caselaw 3832 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(T) No. 393 of 2022
                                 With
                        W.P.(T) No. 438 of 2022
                                 With
                        W.P.(T) No. 2020 of 2022
                                 With
                        W.P.(T) No. 2022 of 2022
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner : Mr. D.V. Pathy, Hiresh Karan, Mr. Abhishek Kumar, Advocates For the State : Mr. R.N. Sahay, Sr. S.C Mr. Anurag Vijay, A.C to Sr.S.C.

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12/09.10.2023 Short synopsis has been filed by Mr. D.V. Pathy, learned counsel for the petitioner. He also submits at the Bar copies of the recent judgments which he is relying upon.

Mr. R.N. Sahay, learned Sr. S.C.I may submit a written submission within a period of two weeks.

List this case on 19th December, 2023.

(Rongon Mukhopadhyay, J.)

(Deepak Roshan, J.)

Alok/-