Citation : 2023 Latest Caselaw 2020 Jhar
Judgement Date : 9 May, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 898 of 2004
(Gopal Bhagat vs. The State of Jharkhand)
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Appellant : Mrs. Abha Verma, Advocate For the Respondent : Mr. Rajesh Kumar, APP
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11/ 09.05.2023 Arguments concluded.
2. Put up this case for judgment on 21.06.2023.
(Deepak Roshan, J.)
Pramanik/
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