M/S Neel Kanth Udyog vs M/S. Steel Authority Of India Ltd
2023 Latest Caselaw 1987 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 Arbitration Appeal No. 2 of 2009

                   M/s Neel Kanth Udyog, Village Nadia       ...      ...     Appellant
                                             Versus
                   1.M/s. Steel Authority of India Ltd.
                   2. The Branch Manager, M/s Steel Authority of India Limited
                                                             ...          Respondents
                                             With
                              Arbitration Appeal No. 3 of 2009

                   M/s. Marshall Industries                    ...     ...      Appellant
                                             Versus
                   1.M/s. Steel Authority of India Ltd.
                   2. 2. The Branch Manager, M/s Steel Authority of India Limited
                                                             ...           Respondents

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : In person (Sri Satish Kumar Dalmiya) For the Respondents : Mr. Indrajit Sinha, Advocate Ms. Puja Agarwal, Advocate

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19/08.05.2023 Mr. Satish Kumar Dalmiya appears in person on behalf of the appellants.

2. Learned counsel for the respondents Mr. Indrajit Sinha is present along with Ms. Puja Agarwal, Advocate.

3. Arguments concluded.

4. Post these cases for dictation of judgment on 09.05.2023.

(Anubha Rawat Choudhary, J.) Binit