(Nandan Sharma vs . The State Of Jharkhand)
2023 Latest Caselaw 1911 Jhar

Citation : 2023 Latest Caselaw 1911 Jhar
Judgement Date : 3 May, 2023

Jharkhand High Court

(Nandan Sharma vs . The State Of Jharkhand) on 3 May, 2023

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (SJ) No. 1845 of 2003
            (Nandan Sharma vs. The State of Jharkhand)
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellant : Mr. Jitendra Shankar Singh, Advocate For the Respondent : Mr. Pankaj Kr. Mishra, APP

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06/ 03.05.2023 Heard Mr. Jitendra Shankar Singh, learned counsel for the appellant and Mr. Pankaj Kumar Mishra, learned counsel for the respondent-State.

2. Put up this case on 18.05.2023 for judgment.

(Deepak Roshan, J.)

Pramanik/

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