Budhan Sao @ Mahesh Sao vs The State Of Jharkhand And Another
2023 Latest Caselaw 1114 Jhar

             IN THE HIGH COURT OF JHARKHAND, RANCHI
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Cr.M.P. No.2680 of 2013

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      1.Budhan Sao @ Mahesh Sao
      2.Somar Mahto                                  .... Petitioners
                               --   Versus     --
      The State of Jharkhand and Another             .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioners :- Mr. Rahul Kumar, Advocate For the State :- Mr. P.K.Chatterjee, Advocate

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4/14.03.2023 Status report is on the record which suggest that by

judgment dated 01.04.2022 the accused persons have been acquitted

and the case has been disposed of.

In view of the status report, this petition has become

infructuous and accordingly, dismissed as infructuous.

( Sanjay Kumar Dwivedi, J.)

SI/