Citation : 2023 Latest Caselaw 1097 Jhar
Judgement Date : 13 March, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Revision No. 592 of 2010
-------
Md. Zakir Khan ...... .... Petitioner Versus The State of Jharkhand & Anr. ..... .... Opp. Parties With Cr. Revision No.506 of 2010 Sujay Kumar Chatterjee ..... .... Petitioner Versus The State of Jharkhand & Anr. .... .... Opp. Parties
--------
CORAM : HON'BLE MR. JUSTICE AMBUJ NATH
--------
For the Petitioner(s) : Mr. Sanjay Prasad, Advocate Ms. Mohini Priya, Advocate For the State : Ms. Anita Sinha, A.P.P Mr. Arup Kr. Dey, A.P.P
--------
09/ Dated 13.03.2023
It appears that the Judgment dated 29.04.2010 passed in Criminal Appeal No.259/2009 which is the impugned before this Court was delivered by the undersigned in the capacity of Sessions Judge, Dhanbad.
Let both these cases go out of my list so as to be listed before an appropriate Bench after the permission of Hon'ble the Chief Justice.
BS/ (Ambuj Nath, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!