Citation : 2023 Latest Caselaw 2322 Jhar
Judgement Date : 14 July, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No. 821 of 2020
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Sumanto Chatterjee @ Sumanta Chatterjee ..... Petitioner Versus State of Jharkhand ..... Opp. Party
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Petitioner : Mr. Sharad Kaushal, Advocate Ms. Rishi Bharti, Advocate For the Opp. Party : Mr. S.K. Layak, A.P.P.
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24/14.07.2023 Heard Mr. Sharad Kaushal Bharti, learned counsel for the petitioner, assisted by Ms. Rishi Bharti, learned counsel and Mr. S.K. Layak, learned A.P.P.
2. Judgment is reserved.
(Sanjay Prasad, J.) s.m.
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