Parmila Devi vs Anuradha Verma And Another
2023 Latest Caselaw 476 Jhar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                    W.P. (C) No. 3471 of 2013

                   Parmila Devi                             ...      ...       Petitioner
                                       Versus
                 Anuradha Verma and another         ...        ...      Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Vijoy Pratap Singh, Senior Advocate : Ms. Bandana Kumari Sinha, Advocate For the Respondents : Mr. Om Prakash Tiwari, Advocate : Mr. Mukul Kumar Singh, Advocate

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17/27.01.2023 Learned counsel for the parties are present.

2. Arguments of the parties are concluded.

3. Post this case on 03.02.2023 for dictation of judgment in open court.

(Anubha Rawat Choudhary, J.) Binit