Jharkhand High Court
Lalit Hansda vs The Union Of India on 5 January, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 4722 of 2019
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1. Lalit Hansda, S/o Late Guru Charan Hansda, R/o Mukrudih, P.O-
Rasik Nagar, P.S.-Boram Dist.-East Singhbhum
2. Sanjib Kumar Dutta, S/o Mritunjoy Dutta, R/o Macha, P.O-Birra,
P.S.-Patamda, Dist.-East Singhbhum
3. Tapan Kumar Tewary, S/o Balram Tewary, R/o Kamalpur, P.O.
P.S.-Kamalpur, Dist.-East Singhbhum
4. Tapas Haldar, S/o Subhas Chandra Haldar, R/o Lawa, P.O & P.S.-
Patamda, Dist.-East Singhbhum
5. Sukumar Mandi, S/o Bhushan Mandi, R/o Mahulbana, P.O-Birra,
P.S.-Patamda, Dist.-East Singhbhum
6. Mukti Rani Sen, D/o Santosh Kumar Sen, R/o Vill, P.O & P.S.-
Patamda, Dist.-East Singhbhum
7. Vinod Kumar Singh, S/o Chandrika Prasad Singh, R/o Lawa, P.O-
Patamda, P.S.-Patamda, Dist.-East Singhbhum
8. Prakash Chandra Mahato, S/o Anil Chandra Mahato, R/o Indatara,
P.O-Bankuchia, P.S.-Kamalpur, Dist.-East Singhbhum
9. Ujjwal Kanti Das, S/o Shiv Nath Das, R/o Lawa, P.O & P.S.-
Patamda, Dist.-East Singhbhum
10. Subodh Kumar, S/o Chandrika Prasad, R/o Lawa, P.O & P.S.-
Patamda, Dist.-East Singhbhum
11. Jaydeb Bose, S/o Madhu Sudan Bose, R/o Vill, P.O & P.S.-
Kamalpur, Dist.-East Singhbhum
12. Dashrath Mahato, S/o Parikshit Mahato, R/o Vill, P.O & P.S.-
Kamalpur, Dist.-East Singhbhum
13. Anjali Mahato, W/o Himangshu Mahato, R/o Boram, P.O & P.S.-
Boram, Dist.-East Singhbhum
14. Ganga Devi Mahato, W/o Ram Krishna Mahato, R/o Vill & P.O-
Barachirka, P.S.-Boram, Dist.-East Singhbhum
15. Deepak Kumar Verma, S/o Anil Kumar Verma, R/o Lawa, P.O &
P.S.-Patamda, Dist.-East Singhbhum
16. Tapan Kumar Mahato, S/o Jagat Chandra Mahato, R/o Vill & P.O-
Dighi, P.S.-Patamda, Dist.-East Singhbhum
17. Ram Pada Mahato, S/o Sadananda Mahato, R/o Vill, P.O & P.S.-
Boram, Dist.-East Singhbhum
18. Rama Nath Singh, S/o Sufal Singh, R/o Kherua Tola Palma, P.O-
Gobarghusi, P.S.-Patamda, Dist.-East Singhbhum
19. Sanjay Kumar Mahato, S/o Lochan Chandra Mahato, R/o Nutandih,
P.O-Pagda, P.S.-Boram, Dist.-East Singhbhum
20. Gautam Kumar Mandal, S/o Shaligram Mandal, R/o Kherua, P.O-
Dighi, P.S.-Patamda, Dist.-East Singhbhum
21. Tapan Kumar Mahato, S/o Manik Ram Mahato, R/o Vill & P.O-
Kumir, P.S.-Kamalpur, Dist.-East Singhbhum
22. Shraban Gope, S/o Shridhar Gope, R/o Vill-Boram (Ragmagora),
P.O & P.S.-Boram, Dist.-East Singhbhum
23. Tara Pada Dutta, S/o Hiralal Dutta, Vill-Lawa, Patamda, P.O &
P.S.-Patamda, Dist.-East Singhbhum
24. Sanatan Mahato, S/o Paresh Mahato, R/o Pathardih, P.O & P.S.-
Patamda, Dist.-East Singhbhum
25. Bhajahari Mahato, S/o Krishna Prasad Mahato, R/o Bhula Tola-
Jambani, P.O-Lawjora, P.S.-Boram, Dist.-East Singhbhum
26. Tapan Kumar Gope, S/o Sudhir Gope, R/o Vill-Chamidih, P.O-
Chhota Bangurda, P.S.-Boram, Dist.-East Singhbhum
27. Samir Gope, S/o Gunadhar Gope, R/o Chamidih, P.O-Chhota
Bangurda, P.S.-Boram, Dist.-East Singhbhum
28. Gyanendra Nath Mahato, S/o Shankar Chandra Mahato, R/o
Mukrudih, P.O-Rasiknagar, P.S.-Boram, Dist.-East Singhbhum
29. Jagabandhu Mahato, S/o Akhil Chandra Mahato, R/o Bhula Tola,
Bariyada, P.O-Lawjora, P.S.-Boram, Dist.-East Singhbhum
30. Tapas Kumar Singhdeb, S/o Charu Chandra Singhdeb, R/o
Pathardih, P.O. & P.S.-Patamda, Dist.-East Singhbhum
31. Santosh Kumar Mahato, S/o Dinabandhu Mahato, R/o Indatara,
P.O-Bankuchia, P.S.-Kamalpur, Dist.-East Singhbhum
32. Abani Kanta Mahato, S/o Sristidhar Mahato, R/o Indatara, P.O-
Bankuchia, P.S.- Kamalapur, Dist.-East Singhbhum
33. Chittaranjan Mahato, S/o Kangsari Mahato, R/o At Barakhurshi,
P.O-Barakhurshi, P.S.-Galudih, Dist.-East Singhbhum
34. Subhasish Chanda , S/o Shyam Sundar Chanda, R/o Parsudih,
P.O-Tatanagar, Pramathanagar, P.S.-Parsudih, Dist.-East
Singhbhum
35. Tapan Kumar Bhuiyan, S/o Ramesh Chandra Bhuiyan, R/o Hitku,
P.O-Narwa Pahar, P.S.-Sundernagar, Dist.-East Singhbhum
36. Deepak Kumar Mahato, S/o Bhusan Chandra Mahato R/o Matku,
P.O-Shankarda, P.S.-Potka, Dist.-East Singhbhum
37. Raj Kishor Bakshi, S/o Bhabesh Kumar Bakshi, R/o Kharswati,
P.O-Karaduba, P.S.-Ghatshila, Dist.-East Singhbhum
38. Basant Kumar Mahato, S/o Jagbandhu Mahato, R/o Barabanki,
P.O-Pipla, P.S.-MGM Mango, Dist.-East Singhbhum
39. Manohar Mahato, S/o Pyarelal Mahato, R/o Kalajhor, P.O-Pipla,
P.S.-Mango, Dist.-East Singhbhum
40. Shyamal Sundar Mandal, S/o Umesh Chandra Mandal, R/o
Shantinagar Ghasiyadih, P.O & P.S.-Sundarnagar, Dist.-East
Singhbhum
41. Rajni Kanta Mahato, S/o Atanka Bhanjan Mahato, R/o Charinda,
Khariyadih, P.O-Charinda, P.S.-Galudih, Dist.-East Singhbhum
42. Dev Kumar Das, S/o Jairam Das, R/o Loharda, P.O-Chainpur, P.S.-
Mufassil, Dist.-West Singhbhum
43. Ghanshyam Kayom, S/o Dangur Kayom, R/o Sayatba, P.O-Baipee,
P.S.-Goilkera, Dist.-West Singhbhum
... Petitioners
-versus-
1. The Union of India, through Department of Human Resources,
Government of India having its office at Shastri Bhawan, Dr.
Rajendra Prasad Road, Central Secretariat, P.O & P.S.-New Delhi-
110001
2. The State of Jhrkahnd through the Principal Secretary, Department
of School Education and Literacy, Government of Jharkhand, Project
Building, P.O. & P.S.-Dhurva, Ranchi
3. The Director, Primary Education, Department of School Education
and Literacy, Government of Jharkhand, Project Building,Ranchi
4. The Chairman, Jharkhand Education Project Council having its office
at Doranda, Ranchi
5. The Deputy Commissioner, Chaibasa,
6. The District Superintendent of Education-Cum-District Programme
Officer, Chaibasa
7. The Deputy Commissioner, East Singhbhum, Jamshedpur
8. The District Superintendent of Education-Cum-District Programme
Officer, East Singhbhum, Jamshedpur.
... Respondents
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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For the Petitioners : Mr. Sunil Kumar Mahto, Advocate
For the Respondents : Mr. Rajesh Kumar Jha, AC to Sr. SC II
Mr. Vikash Kumar, C.G.C.
Mr. Krishna Murari, Advocate
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08/ 05.01.2023 Heard learned counsel for the petitioners and learned counsel for
the respondents.
2. This writ petition relates to regularisation of para teachers.
3. Petitioners are para teachers, who are seeking regularisation. The
issue has been set at rest by a Division Bench of this Court in W.P.(S) No.315
of 2016 and analogous cases vide judgment dated 16.12.2022, wherein prayer
for regularisation has been turned down. This writ petition is also covered by
the aforesaid judgment.
4. Thus, this writ petition is dismissed in terms of the judgment dated
16.12.2022 passed in W.P.(S) No.315 of 2016 and analogous cases.
(Ananda Sen, J.)
Kumar/S.K./Cp-02
