Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Binod Kumar Singh And Others vs The State Of Jharkhand
2023 Latest Caselaw 958 Jhar

Citation : 2023 Latest Caselaw 958 Jhar
Judgement Date : 27 February, 2023

Jharkhand High Court
Binod Kumar Singh And Others vs The State Of Jharkhand on 27 February, 2023
          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. Revision No. 1108 of 2015
                                       ---------

Binod Kumar Singh and Others ... Petitioners Versus The State of Jharkhand ... Opposite Party

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

---------

For the Petitioners : M/s. Anuska Sharma, Advocate For the State : Mr. Anup Pawan Topno, A.P.P.

---------

12/27.02.2023.

This criminal revision application has been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Chief Justice.

(Ambuj Nath, J.) Jay/-

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter