Citation : 2023 Latest Caselaw 805 Jhar
Judgement Date : 17 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 1143 of 2018
------
Indushekhar Upadhyay ... ... Petitioner Versus
1. The State of Jharkhand
2. Brij Nandan Pandey ... ... Opposite Parties
CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
--------
For the Petitioner : Mr. Vishal Kr. Trivedi, Advocate For the State : Mr. Rajneesh Vardhan, A.P.P.
--------
Order No. 07 / Dated: 17th February, 2023 Learned counsel for the petitioner and learned counsel for the State, are present.
This case has been listed after a long period of time i.e. 30.10.2018. Let the present status of the case be called for from the concerned Court regarding the status of this case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of this order.
Let this order be communicated either through FAX or Email.
J.Minj (Navneet Kumar, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!