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Shahdeo Mahto vs The State Of Jharkhand
2023 Latest Caselaw 802 Jhar

Citation : 2023 Latest Caselaw 802 Jhar
Judgement Date : 17 February, 2023

Jharkhand High Court
Shahdeo Mahto vs The State Of Jharkhand on 17 February, 2023
IN THE       HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Revision No. 1107 of 2015
                                    -------

Shahdeo Mahto ...... .... Petitioner Versus The State of Jharkhand ..... .... Opp. Party

--------

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

-------- 

For the Petitioner          :
For the State               : Mr. Sardhu Mahto, A.P.P
                                    --------

05/ Dated 17.02.2023

It appears that present application has been preferred against the Judgment dated 21.08.2015 in Criminal Appeal No.234 of 2010 passed by me in the capacity as Sessions Judge, Dhanbad.

Let this case go out of my list and be listed before appropriate Bench after the permission of Hon'ble the Acting Chief Justice. 

BS/                                                      (Ambuj Nath, J.)

 
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