Tribhuwan Prasad Singh vs The State Of Jharkhand And Others
2023 Latest Caselaw 753 Jhar

             IN THE HIGH COURT OF JHARKHAND, RANCHI
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W.P.(S) No.835 of 2019

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      Tribhuwan Prasad Singh                          .... Petitioners
                               --   Versus       --
      The State of Jharkhand and Others               .... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioners :- Mrs. Khalida Haya Rashmi, Advocate Mr. Zeeshan Ahmad Khan, Advocate Mr. Abhijeet Kumar Snigh, Advocate For the Respondent/State :- Mr. Ashutosh Anand, AAG-III Mr. Binit Chandra, Advocate

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7/10.02.2023 The learned counsel appearing on behalf of the petitioners

seeks a week's time to do some research work on the relevant judgment

to the facts of the present case.

Let it appear after two weeks.

( Sanjay Kumar Dwivedi, J.)

SI/