Chotu Ansari vs The State Of Jharkhand
2023 Latest Caselaw 746 Jhar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr. Revision No. 899 of 2015
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Chotu Ansari ... Petitioner Versus The State of Jharkhand ... Opposite Party WITH Cr. Revision No. 1141 of 2015

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Suleman Ansari ... Petitioner Versus The State of Jharkhand ... Opposite Party

CORAM : HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioner(s) : Mr. Rakesh Kumar, Advocate : Mr. Shekhar Prasad Sinha, Advocate For the State : Mr. Rajneesh Vardhan, A.P.P.

: Mr. Pankaj Kumar, P.P.

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11/10.02.2023.

These criminal revision applications have been filed against the judgment delivered by me in the capacity as Sessions Judge, Dhanbad.

Let these cases go out of my list so as to be listed before an appropriate Bench after taking permission of Hon'ble the Acting Chief Justice.

(Ambuj Nath, J.) Jay-BS