Jaiswal Trading Company vs Goods And Services Tax Council ...
2023 Latest Caselaw 707 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P (T) No. 2470 of 2021

              Jaiswal Trading Company, Jamshedpur ---             ---    Petitioner
                                            Versus
              Goods and Services Tax Council through its
              Secretary & others                   ---            ---    Respondents
                                                                     ---

CORAM: Hon'ble The Acting Chief Justice Hon'ble Mr. Justice Deepak Roshan

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For the Petitioner: M/s Sumeet Gadodia, Ranjeet Kushwaha, Advocate For the Resp.-CGST: M/s P.A.S. Pati, Ranjana Mukherjee, Advocates

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03 / 09.02.2023 Learned counsel for the petitioner submits that written notes and small compilation of relevant judgment would be supplied tomorrow.

Let the case be listed on Monday (13.02.2023).

(Aparesh Kumar Singh, A.C.J)

(Deepak Roshan, J) Ranjeet/