Baikunth Narayan Singh vs State Of Jharkhand And Ors
2023 Latest Caselaw 702 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                  W.P.(C) No. 6272 of 2013

                  Baikunth Narayan Singh                      ...      ...     Petitioner
                                           Versus
                  State of Jharkhand and Ors.            ...       ...       Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Binod Singh, Advocate For the Private Respondents : Mr. Ajit Kumar, Advocate

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10/09.02.2023 Learned counsel for the parties are present.

2. The matter was adjourned vide order dated 10.02.2015 awaiting disposal of L.P.A. No.550 of 2014. It has been reported by the learned Court Master that the said L.P.A. has been allowed on 03.03.2015.

3. Office is directed to place the judgment of the L.P.A. in the records of this case.

4. Post this case on 01.03.2023.

(Anubha Rawat Choudhary, J.) Saurav/