Citation : 2023 Latest Caselaw 675 Jhar
Judgement Date : 8 February, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 6294 of 2015
Manohar Panda ... ... Petitioner
Versus
State of Jharkhand and Ors. ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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08/08.02.2023 Learned counsel for the parties are present.
2. Learned counsel for the petitioner submits that the list of dates and the judgments on which the petitioner seeks to rely upon, have already been submitted.
3. Since the Court's time is over, post this case on 15.02.2023.
(Anubha Rawat Choudhary, J.) Saurav/
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